Mohan Birthare & Others vs State Of U.P.
2018 Latest Caselaw 1632 ALL

Citation : 2018 Latest Caselaw 1632 ALL
Judgement Date : 20 July, 2018

Allahabad High Court

Mohan Birthare & Others vs State Of U.P. on 20 July, 2018

Bench: Naheed Ara Moonis, Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 5461 of 2002
 

 
Appellant :- Mohan Birthare & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.P. Sharma,Kartikeya Saran,Prem Shankar,Prem Shanker,Shagun K. Saran
 
Counsel for Respondent :- Govt. Advocate,Ashwini Kumar Ojha
 

 
Hon'ble Naheed Ara Moonis,J.

Hon'ble Chandra Dhari Singh,J.

Dismissed.

For order see our order of date passed on separate sheets in Criminal Appeal No.5460 of 2002 (Sangram Singh & others Vs. State of U.P.).

Order Date :- 20.7.2018

M. Tariq

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