Pappu Pandey vs State Of U.P.
2018 Latest Caselaw 1631 ALL

Citation : 2018 Latest Caselaw 1631 ALL
Judgement Date : 20 July, 2018

Allahabad High Court

Pappu Pandey vs State Of U.P. on 20 July, 2018

Bench: Naheed Ara Moonis, Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 1183 of 2009
 

 
Appellant :- Pappu Pandey
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.C. Kandpal,Dileep Kumar,Jeet Bahadur Singh,N.K.Singh,R.K. Saxena
 
Counsel for Respondent :- Govt. Advocate,Anoop Trivedi
 

 
Hon'ble Naheed Ara Moonis,J.

Hon'ble Chandra Dhari Singh,J

Dismissed.

For orders see our order of date passed on separate sheets in connected Criminal Appeal No. 998 of 2009 (Arun Bajpayee versus State).

Order Date :- 20.7.2018

Naim

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