Shamshad Ahmed vs State Of U.P.
2018 Latest Caselaw 1630 ALL

Citation : 2018 Latest Caselaw 1630 ALL
Judgement Date : 20 July, 2018

Allahabad High Court

Shamshad Ahmed vs State Of U.P. on 20 July, 2018

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12295 of 2017
 

 
Applicant :- Shamshad Ahmed
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nazrul Islam Jafri,Rajeev Sawhney
 
Counsel for Opposite Party :- G.A.,Vinod Kumar Tripathi
 

 
Hon'ble Om Prakash-VII,J.

List revised. Except learned AGA none present to press this case.

Accordingly, this bail application is dismissed for want of prosecution.

Order Date :- 20.7.2018

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