Smt. Rita Srivastava And 3 Ors. vs State Of U.P. Thru ...
2018 Latest Caselaw 1602 ALL

Citation : 2018 Latest Caselaw 1602 ALL
Judgement Date : 19 July, 2018

Allahabad High Court

Smt. Rita Srivastava And 3 Ors. vs State Of U.P. Thru ... on 19 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 5589 of 2017
 
Petitioner :- Smt. Rita Srivastava And 3 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Health & Family & Ors.
 
Counsel for Petitioner :- Piyush Kumar Agarwal,P.K. Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Additional Chief Standing Counsel prays for and is granted two weeks' further time to file the counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.

List this case in the week commencing 20.08.2018 along with Writ Petition No.19515 (S/S) of 2016.

Order Date :- 19.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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