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Smt. Nand Kumari vs State Of U.P.Thru.Secy.Women & ...
2018 Latest Caselaw 1601 ALL

Citation : 2018 Latest Caselaw 1601 ALL
Judgement Date : 19 July, 2018

Allahabad High Court
Smt. Nand Kumari vs State Of U.P.Thru.Secy.Women & ... on 19 July, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 5384 of 2017
 
Petitioner :- Smt. Nand Kumari
 
Respondent :- State Of U.P.Thru.Secy.Women & Child Development Lko.& 5ors.
 
Counsel for Petitioner :- Aatreya Tripathi,Ramesh Pandey
 
Counsel for Respondent :- C.S.C,Balram Yadav
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Balram Yadav, learned counsel for the opposite parties is reported to be unwell, the case is adjourned for today.

List in the next cause list.

Order Date :- 19.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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