Ram Milan @ Bablu @ Virendra Kumar vs State Of U.P.
2018 Latest Caselaw 1498 ALL

Citation : 2018 Latest Caselaw 1498 ALL
Judgement Date : 12 July, 2018

Allahabad High Court

Ram Milan @ Bablu @ Virendra Kumar vs State Of U.P. on 12 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 1763 of 2014
 

 
Appellant :- Ram Milan @ Bablu @ Virendra Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vishesh Kumar,Rajesh Nath Tripathi,Samit Gopal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Sri Harshkesh Bhatt holding brief of Sri Amit Mishra states that Sri Mishra has filed his memo of appearance on 7th May, 2018 after the Amicus Curiae had been appointed by this Court.

On his request the matter is adjourned today.

Order Date :- 12.7.2018

Masarrat

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