Satish Kumar Alias Pintu And ... vs State Of U.P.
2018 Latest Caselaw 1489 ALL

Citation : 2018 Latest Caselaw 1489 ALL
Judgement Date : 11 July, 2018

Allahabad High Court

Satish Kumar Alias Pintu And ... vs State Of U.P. on 11 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3588 of 2011
 

 
Appellant :- Satish Kumar Alias Pintu And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Atul Kumar Pandey,Dinesh Kumar Pandey,Manu Sharma,Ramesh Chandra Mishra,Shashwat Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Manu Sharma along with Sri Dinesh Kumar Pandey, learned counsel for the appellants and Sri Jai Narain, learned A.G.A. for the State.

Put up for delivery of judgement on Monday i.e. 16.7.2018.

Order Date :- 11.7.2018

Gss

Download the LatestLaws.com Mobile App