Ram Chandra Pandey vs State Of U.P. Thru Its Prin.Secy. ...
2018 Latest Caselaw 1473 ALL

Citation : 2018 Latest Caselaw 1473 ALL
Judgement Date : 10 July, 2018

Allahabad High Court

Ram Chandra Pandey vs State Of U.P. Thru Its Prin.Secy. ... on 10 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 4655 of 2015
 
Petitioner :- Ram Chandra Pandey
 
Respondent :- State Of U.P. Thru Its Prin.Secy. P.W.D. Civil Sectt.& Ors.
 
Counsel for Petitioner :- Subhas Chandra Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the petitioner to press this writ petition.

Learned Additional Chief Standing Counsel has submitted that the pleadings in this matter have already been exchanged and the matter is fully ripe for final hearing.

List in the next cause list.

Order Date :- 10.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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