Hitendra Kumar vs State Of U.P. Thru ...
2018 Latest Caselaw 1445 ALL

Citation : 2018 Latest Caselaw 1445 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Hitendra Kumar vs State Of U.P. Thru ... on 6 July, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 2714 of 2017
 

 
Petitioner :- Hitendra Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy.Niyojan Govt.Of Up Lko. & Anr.
 
Counsel for Petitioner :- Onkar Pandey,Asok Pande
 
Counsel for Respondent :- C.S.C.,Devendra Upadhyaya,Gaurav Mehrotra
 

 
Hon'ble Abdul Moin,J.

Learned counsel appearing for respondent No.2 prays for and is granted two weeks' time to file objection to the amendment application.

List thereafter.

Order Date :- 6.7.2018

Rakesh

(Abdul Moin, J.)

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