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Anil Kumar Mall vs Director Medical And Health ...
2018 Latest Caselaw 1423 ALL

Citation : 2018 Latest Caselaw 1423 ALL
Judgement Date : 6 July, 2018

Allahabad High Court
Anil Kumar Mall vs Director Medical And Health ... on 6 July, 2018
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 3699 of 2001
 

 
Petitioner :- Anil Kumar Mall
 
Respondent :- Director Medical And Health U.P.Lucknow
 
Counsel for Petitioner :- H.D.Srivastava,Mohd.Abid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abdul Moin,J.

Learned counsel for the petitioner prays for and is granted a week's time to file amended copy of the writ petition.

Meanwhile, the respondents may file counter affidavit to the amended portion of the writ petition.

List in the next week.

Order Date :- 6.7.2018

Rakesh

(Abdul Moin, J.)

 

 

 
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