Balwan Alias Baua vs State Of U.P.
2018 Latest Caselaw 1419 ALL

Citation : 2018 Latest Caselaw 1419 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Balwan Alias Baua vs State Of U.P. on 6 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 2762 of 2017
 

 
Appellant :- Balwan Alias Baua
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sarvesh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

It is pointed out that the connected appeal nos. 2925 of 2017, 2932 of 2017 and 2836 of 2017 have not been listed today which are arising out of the same judgement.

Office is directed to list all the appeals together in the next cause list before the appropriate Bench.

Order Date :- 6.7.2018

Gss

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