Ram Milan vs State Of U.P.
2018 Latest Caselaw 1416 ALL

Citation : 2018 Latest Caselaw 1416 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Ram Milan vs State Of U.P. on 6 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 331 of 1999
 
Revisionist :- Ram Milan
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- S.K.Tewari
 
Counsel for Opposite Party :- Govt Advocate,Rishad Murtaza
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request made on behalf of learned counsel for the revisionist, the case is adjourned for today.

List in the next cause list.

Order Date :- 6.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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