M/S Kumar Filling Station Unnao ... vs Indian Oil Corporation Ltd.And ...
2018 Latest Caselaw 1413 ALL

Citation : 2018 Latest Caselaw 1413 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

M/S Kumar Filling Station Unnao ... vs Indian Oil Corporation Ltd.And ... on 6 July, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- ARBITRATION APPLICATION No. - 45 of 2018
 

 
Applicant :- M/S Kumar Filling Station Unnao Throu,Its Proprietor
 
Opposite Party :- Indian Oil Corporation Ltd.And Ors.
 
Counsel for Applicant :- Adnan Ahmad
 
Counsel for Opposite Party :- Ratnesh Chandra
 

 
Hon'ble Abdul Moin,J.

Learned counsel for the applicant prays for and is granted a week's further time to file rejoinder affidavit.

List thereafter.

Order Date :- 6.7.2018

Rakesh

(Abdul Moin, J.)

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