Mujahid vs State Of U.P.
2018 Latest Caselaw 1412 ALL

Citation : 2018 Latest Caselaw 1412 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Mujahid vs State Of U.P. on 6 July, 2018

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15342 of 2018
 

 
Applicant :- Mujahid
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K Singh Gaharwar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Heard Sri R.K. Singh Gaharwar, learned counsel for the applicant and Sri Ratnesh Singh, learned A.G.A.

As prayed by learned counsel for the applicant, list this after three months.

Order Date :- 6.7.2018

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