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Ms. Krishna Kumari vs State Of U.P. Thru Prin.Secy.Home ...
2018 Latest Caselaw 1361 ALL

Citation : 2018 Latest Caselaw 1361 ALL
Judgement Date : 4 July, 2018

Allahabad High Court
Ms. Krishna Kumari vs State Of U.P. Thru Prin.Secy.Home ... on 4 July, 2018
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 67 of 2017
 

 
Petitioner :- Ms. Krishna Kumari
 
Respondent :- State Of U.P. Thru Prin.Secy.Home Civil Sectt.Lko. & Ors.
 
Counsel for Petitioner :- Anuuj Taandon
 
Counsel for Respondent :- C.S.C.,Krishna Mohan
 

 
Hon'ble Abdul Moin,J.

Put up tomorrow, the 5th of July, 2018.

Order Date :- 4.7.2018

Rakesh

(Abdul Moin, J.)

 

 

 
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