Nirmala Shukla vs State Of U.P. Thru Prin.Secy. ...
2018 Latest Caselaw 1351 ALL

Citation : 2018 Latest Caselaw 1351 ALL
Judgement Date : 3 July, 2018

Allahabad High Court

Nirmala Shukla vs State Of U.P. Thru Prin.Secy. ... on 3 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 1994 of 2007
 
Petitioner :- Nirmala Shukla
 
Respondent :- State Of U.P. Thru Prin.Secy. Irrigation & 5 Ors.
 
Counsel for Petitioner :- Rishi Raj,Savita Jain
 
Counsel for Respondent :- C S C,Ashok Kumar Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, the case is ajourned for today.

Since this matter is of the year 2007, therefore, this case shall not be adjourned on the next date.

Order Date :- 3.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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