Citation : 2018 Latest Caselaw 1315 ALL
Judgement Date : 2 July, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - C No. - 71450 of 2011 Petitioner :- M/S Gallantt Ispat Ltd. Respondent :- State Of U.P. And Others Counsel for Petitioner :- S.K. Tiwari,Rakesh Pande Counsel for Respondent :- C.S.C.,Dhananjay Awasthi,Nripendra Mishra Hon'ble Pankaj Mithal,J.
Hon'ble Saral Srivastava,J.
The writ petition is dismissed as infructuous.
For order, see our order of date passed on Writ-C No.- 4513 of 2011 (Gorakhpur Texpark Private Ltd. Vs. State of U.P. and others).
Order Date :- 2.7.2018
S.Sharma
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