Deo Pal Yadav vs State Of U.P.
2018 Latest Caselaw 1311 ALL

Citation : 2018 Latest Caselaw 1311 ALL
Judgement Date : 2 July, 2018

Allahabad High Court

Deo Pal Yadav vs State Of U.P. on 2 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 373 of 2012
 

 
Appellant :- Deo Pal Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajul Bhargava,Jitendra Singh,K. Kumar Tripathi,Ramanuj Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Rajiv Lochan Shukla, learned counsel for the appellant and learned A.G.A. for the State.

Put up tomorrow i.e. 3.7.2018.

Order Date :- 2.7.2018

Gss

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