Mohd.Asad vs Faizabad Kshetriya Gramin Bank ...
2018 Latest Caselaw 4549 ALL

Citation : 2018 Latest Caselaw 4549 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Mohd.Asad vs Faizabad Kshetriya Gramin Bank ... on 21 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 8637 of 1993
 
Petitioner :- Mohd.Asad
 
Respondent :- Faizabad Kshetriya Gramin Bank And Others
 
Counsel for Petitioner :- A.Mannan,Mudassir Asad,Rohit Tripathi,Sharad Kumar Srivastava,Syed Zulfiqar Husain Naqv
 
Counsel for Respondent :- P.N. Gupta,Anant Tewari
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Anant Tewari, learned counsel for the opposite parties is reported to be unwell today, therefore, the case is adjourned.

List this petition in the week commencing 14.01.2019.

Order Date :- 21.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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