Aswani Kumar Suman vs U.P.State Agro Industrial ...
2018 Latest Caselaw 4546 ALL

Citation : 2018 Latest Caselaw 4546 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Aswani Kumar Suman vs U.P.State Agro Industrial ... on 21 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 1788 of 2002
 
Petitioner :- Aswani Kumar Suman
 
Respondent :- U.P.State Agro Industrial Corp.Ltd.Through Its M.D.And 2 Ors
 
Counsel for Petitioner :- P.K.Srivastava,P K Srivastava
 
Counsel for Respondent :- S. Mirza,Manoj Singh,Rajeev Kr. Sinha
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the next cause list.

Order Date :- 21.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App