Aditya Swarup Pandey vs Srawasthi Gramin Bank And Others
2018 Latest Caselaw 4545 ALL

Citation : 2018 Latest Caselaw 4545 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Aditya Swarup Pandey vs Srawasthi Gramin Bank And Others on 21 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 1222 of 1990
 
Petitioner :- Aditya Swarup Pandey
 
Respondent :- Srawasthi Gramin Bank And Others
 
Counsel for Petitioner :- H.S.Sahai,Shailendra Singh Rajawat
 
Counsel for Respondent :- Lalit Shukla,A.K.Chaturvedi,Dharmendra Kumar Dixit
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the joint request of learned counsel for the parties, list this petition in the week commencing 07.01.2019.

Order Date :- 21.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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