Krishna Kumar Singh vs District Board Pratapgarh Thru ...
2018 Latest Caselaw 4540 ALL

Citation : 2018 Latest Caselaw 4540 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Krishna Kumar Singh vs District Board Pratapgarh Thru ... on 21 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 7546 of 2007
 
Petitioner :- Krishna Kumar Singh
 
Respondent :- District Board Pratapgarh Thru Chairman & 2 Ors.
 
Counsel for Petitioner :- D.P. Singh Sombanshi
 
Counsel for Respondent :- Prashant Singh Atal,P.K. Singh Visen
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 08.01.2019.

Order Date :- 21.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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