Vikalp Srivastava @ Golu vs State Of U.P.
2018 Latest Caselaw 4538 ALL

Citation : 2018 Latest Caselaw 4538 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Vikalp Srivastava @ Golu vs State Of U.P. on 21 December, 2018

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 
Civil Misc. Correction Application NO.1 of 2018
 
IN
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18207 of 2016
 
Applicant :- Vikalp Srivastava @ Golu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Tarun Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard.

Section 412 IPC is incorporated in the second paragraph of the order dated 21.10.2016.

The correct application stands disposed of accordingly.

Order Date :- 21.12.2018

RKM

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