Anand Pratap Singh @ Prince vs State Of U.P.
2018 Latest Caselaw 4531 ALL

Citation : 2018 Latest Caselaw 4531 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Anand Pratap Singh @ Prince vs State Of U.P. on 21 December, 2018

Bench: Rajiv Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 61
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 49357 of 2018
 

 
Applicant :- Anand Pratap Singh @ Prince
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajiv Gupta,J.

Learned A.G.A. prays for and is granted two weeks' time to file counter affidavit.

List thereafter

Order Date :- 21.12.2018

sweta

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