Citation : 2018 Latest Caselaw 4512 ALL
Judgement Date : 21 December, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT TAX No. - 1682 of 2018 Petitioner :- Shree Ram Chandra Mission Respondent :- Union Of India And 2 Others Counsel for Petitioner :- Abhay Kumar Singh,Rajendra Prasad Agrawal Counsel for Respondent :- S.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Hon'ble Prakash Padia,J.
It is stated that the matter is extremely urgent. It is last working day and last date for compliance of the impugned order of assessment is 31.12.2018.
In view of the above, no further action shall be taken against the petitioner till 3.1.2019.
Put up this case on 3.1.2019 as a fresh. This order has been passed in presence of Sri Gaurav Mahajan, learned counsel for all the respondent.
Order Date :- 21.12.2018
Pramod Tripathi
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