Ram Shankar Awasthi vs State Of U.P. And 2 Others
2018 Latest Caselaw 4490 ALL

Citation : 2018 Latest Caselaw 4490 ALL
Judgement Date : 20 December, 2018

Allahabad High Court

Ram Shankar Awasthi vs State Of U.P. And 2 Others on 20 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 42829 of 2018
 

 
Petitioner :- Ram Shankar Awasthi
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Jai Singh
 
Counsel for Respondent :- C.S.C.,Anuj Pratap Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Sri Sunil Kumar Mishra, learned counsel, has filed memo of appearance on behalf of second and third respondents, which is taken on record.

Learned Standing Counsel has accepted notice on behalf of first respondent.

As prayed three week's time is granted to file counter affidavit. Rejoinder, if any, may be filed within ten days thereafter.

Put up on 28.1.2019 as a fresh.

Order Date :- 20.12.2018

Pramod Tripathi

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