Dr. Nivedita Agarwal vs State Of U.P. And Anr.
2018 Latest Caselaw 4450 ALL

Citation : 2018 Latest Caselaw 4450 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Dr. Nivedita Agarwal vs State Of U.P. And Anr. on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 36287 of 2012
 

 
Applicant :- Dr. Nivedita Agarwal
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Hemendra Pratap Singh,Dharmendra Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Today also Sri Ajay Kumar Sharma-Advocate has sent illness slip. Earlier also he was sent illness slip.No other Advocate is present.

As a last chance to him list this matter on 2.1.2019. It is made clear that it shall not be adjourned further.

Order Date :- 19.12.2018

Mukesh

Download the LatestLaws.com Mobile App