Mobin Ifthikhar Zaidi vs State Of U.P.
2018 Latest Caselaw 4441 ALL

Citation : 2018 Latest Caselaw 4441 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Mobin Ifthikhar Zaidi vs State Of U.P. on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43257 of 2018
 

 
Applicant :- Mobin Ifthikhar Zaidi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sharad Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The Court below shall explain as to why the Session Trial No. 89 of 2009 arising out of Case Crime No.322 of 2008 has not yet been decided.

Explanation be sent on or before 14.1.2019 by the learned Judge concerned.

The matter shall not be treated as tied up or part heard to this Bench.

A copy of this order to be sent to concerned learned Judge for compliance by the Office immediately.

Order Date :- 19.12.2018

Mukesh

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