Rajeev vs State Of U.P.
2018 Latest Caselaw 4405 ALL

Citation : 2018 Latest Caselaw 4405 ALL
Judgement Date : 18 December, 2018

Allahabad High Court

Rajeev vs State Of U.P. on 18 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1120 of 2018
 

 
Appellant :- Rajeev
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Alok Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

As prayed, three weeks' time is granted to file rejoinder affidavit.

List thereafter.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 18.12.2018

Praveen

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