Jai Karan Pal vs Ghanshyam @ Pappoo And 3 Ors.
2018 Latest Caselaw 4379 ALL

Citation : 2018 Latest Caselaw 4379 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Jai Karan Pal vs Ghanshyam @ Pappoo And 3 Ors. on 17 December, 2018

Bench: Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 116 of 2005
 

 
Revisionist :- Jai Karan Pal
 
Opposite Party :- Ghanshyam @ Pappoo And 3 Ors.
 
Counsel for Revisionist :- Mustafa Khan,Santosh Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate,Ashok Kr. Srivastava
 

 
Hon'ble Mohd. Faiz Alam Khan,J.

On the case being called, none present for revisionist, however, learned counsel for the opposite party No.1 to 3 is present.

Vide order dated 30.11.2018, this case was directed to be listed in the week commencing 14th January, 2019.

Accordingly, list in the week commencing 14th January, 2019.

Order Date :- 17.12.2018

Praveen

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