Chandra Bhushan And Anothers. vs The State Of U.P.
2018 Latest Caselaw 4376 ALL

Citation : 2018 Latest Caselaw 4376 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Chandra Bhushan And Anothers. vs The State Of U.P. on 17 December, 2018

Bench: Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 580 of 2007
 

 
Revisionist :- Chandra Bhushan And Anothers.
 
Opposite Party :- The State Of U.P.
 
Counsel for Revisionist :- Vyas Narayan Shukla,Vivek Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mohd. Faiz Alam Khan,J.

List along with Criminal Revision No. 574 of 2007.

Order Date :- 17.12.2018

Praveen

Download the LatestLaws.com Mobile App