Pawan Kumar And 2 Ors. vs State Of U.P.
2018 Latest Caselaw 4355 ALL

Citation : 2018 Latest Caselaw 4355 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Pawan Kumar And 2 Ors. vs State Of U.P. on 17 December, 2018

Bench: Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 2069 of 2004
 

 
Appellant :- Pawan Kumar And 2 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.C.Tewari,S.K.Tripathi
 
Counsel for Respondent :- Govt.Advocaate
 

 
Hon'ble Mohd. Faiz Alam Khan,J.

Learned counsel for the appellants has requested to grant sometime for preparation as the case is being listed after a long gap of time.

The request of learned counsel for the appellants is accepted.

List after three weeks with a stipulation that no further adjournment, on whatsoever ground, shall be entertained in this appeal.

Order Date :- 17.12.2018

Praveen

Download the LatestLaws.com Mobile App