Ram Kumar Dixit And Others vs State Of U.P. And Anr.
2018 Latest Caselaw 4341 ALL

Citation : 2018 Latest Caselaw 4341 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Ram Kumar Dixit And Others vs State Of U.P. And Anr. on 17 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL REVISION No. - 1340 of 2011
 

 
Revisionist :- Ram Kumar Dixit And Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Udai Chaudani
 
Counsel for Opposite Party :- Govt. Advocate,Rajendra Singh,Suresh Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 4.1.2019.

Order Date :- 17.12.2018

Mukesh

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