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Laxmi Devi And 4 Others vs State Of U.P. And Another
2018 Latest Caselaw 4290 ALL

Citation : 2018 Latest Caselaw 4290 ALL
Judgement Date : 12 December, 2018

Allahabad High Court
Laxmi Devi And 4 Others vs State Of U.P. And Another on 12 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 
Case :- APPLICATION U/S 482 No. - 46325 of 2013
 
Applicant :- Laxmi Devi And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rishu Mishra,Umakant
 
Counsel for Opposite Party :- Govt. Advocate,Pankaj Dubey,Sanjay Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc.Delay Condonation Application No.300848 of 2017)

Cause shown for delay in filing the restoration application is to the satisfaction of the Court.

Application is allowed, and the delay in filing the restoration application is condoned.

Order Date :- 12.12.2018/Mukesh

Case :- APPLICATION U/S 482 No. - 46325 of 2013

Applicant :- Laxmi Devi And 4 Others

Opposite Party :- State Of U.P. And Another

Counsel for Applicant :- Rishu Mishra,Umakant

Counsel for Opposite Party :- Govt. Advocate,Pankaj Dubey,Sanjay Mishra

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref: Civil Misc. Restoration Application No.300850 of 2017)

Heard learned counsel for the parties.

For the reasons disclosed in the affidavit filed in support of the restoration application, cause shown constitutes sufficient cause, consequently, restoration application is allowed. Order dated 8.8.2017, dismissing  the application filed under Section 482 Cr.P.C. is recalled and the application filed under Section 482 Cr.P.C. is restored to its original number.

Order Date :- 12.12.2018/Mukesh

Case :- APPLICATION U/S 482 No. - 46325 of 2013

Applicant :- Laxmi Devi And 4 Others

Opposite Party :- State Of U.P. And Another

Counsel for Applicant :- Rishu Mishra,Umakant

Counsel for Opposite Party :- Govt. Advocate,Pankaj Dubey,Sanjay Mishra

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Application  filed under Section 482 Cr.P.C. is restored to its original number.

For order see my order of date passed on Criminal Misc. Restoration Application No.300850 of 2017.

List on 19.12.2018.

Order Date :- 12.12.2018/Mukesh

 

 

 
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