Krishnanand Bajpai vs M.D., Kanpur Electric Supply Co. ...
2018 Latest Caselaw 4286 ALL

Citation : 2018 Latest Caselaw 4286 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Krishnanand Bajpai vs M.D., Kanpur Electric Supply Co. ... on 12 December, 2018

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- WRIT - A No. - 53542 of 2002
 

 
Petitioner :- Krishnanand Bajpai
 
Respondent :- M.D., Kanpur Electric Supply Co. Ltd. & Others
 
Counsel for Petitioner :- D.V. Jaiswal
 
Counsel for Respondent :- 
 

 
Hon'ble Prakash Padia,J.

List again in the next cause list showing the name of Sri Baleshwar Chaturvedi as counsel for the respondent-Electricity Supply Company Ltd. in place of Sri Ranjeet Saxena.

Order Date :- 12.12.2018

Pramod Tripathi

Download the LatestLaws.com Mobile App