Ram Balak Sharma vs State Of U.P. And Others
2018 Latest Caselaw 4285 ALL

Citation : 2018 Latest Caselaw 4285 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Ram Balak Sharma vs State Of U.P. And Others on 12 December, 2018

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- WRIT - A No. - 54939 of 2003
 

 
Petitioner :- Ram Balak Sharma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- O.P. Khare,Anil Tewari,R S Shukla,Shiv Murti Kushwaha
 
Counsel for Respondent :- C.S.C., U.N. Sharma
 

 
Hon'ble Prakash Padia,J.

On the request made on behalf of learned counsel for the petitioner, list in the next cause list showing the name of Sri Rohit Pandey as counsel for the respondents in place of Hon. Neeraj Tiwari, who is elevated to Bench. When the case is next listed the name of Hon. Neeraj Tiwari be not shown as counsel for the respondents.

Order Date :- 12.12.2018

Pramod Tripathi

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