Dr. Suresh Kumar Verma vs State Of U.P. And Another
2018 Latest Caselaw 4279 ALL

Citation : 2018 Latest Caselaw 4279 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Dr. Suresh Kumar Verma vs State Of U.P. And Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43593 of 2012
 

 
Applicant :- Dr. Suresh Kumar Verma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Krishna Chaurasia
 
Counsel for Opposite Party :- Govt. Advocate,R.S. Chauhan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the applicant has relied on the judgment passed in Criminal Misc. Application No. 23338 of 2008, Criminal Misc. Application No. 28703 of 2008, Criminal Misc. Application No. 27232 of 2007, Criminal Misc. Application No. 24771 of 2009, Criminal Misc. Application No. 34101 of 2009, Criminal Misc. Application No. 12855 of 2009 and Criminal Misc. Application No. 12894 of 2009 which are pending here.

Office to send the order sheet of the aforesaid cases for perusal of this Court.

List on 14.12.2018.

Stay shall continue till 14.12.2018.

Order Date :- 12.12.2018

Mukesh