Ajit Kumar Rai Urf Chunmun And ... vs State Of U.P. & Another
2018 Latest Caselaw 4275 ALL

Citation : 2018 Latest Caselaw 4275 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Ajit Kumar Rai Urf Chunmun And ... vs State Of U.P. & Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 41311 of 2010
 

 
Applicant :- Ajit Kumar Rai Urf Chunmun And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ali Hasan,Ishtiyaq Ali
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to counsel for applicant, list on 19.12.2018.

Order Date :- 12.12.2018

Mukesh

Download the LatestLaws.com Mobile App