Hem Singh vs State Of U.P. & Another
2018 Latest Caselaw 4273 ALL

Citation : 2018 Latest Caselaw 4273 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Hem Singh vs State Of U.P. & Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5540 of 2010
 

 
Petitioner :- Hem Singh
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- M.P. Singh Gaur
 
Counsel for Respondent :- Govt. Advocate,S.K. Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It is stated by Advocate appearing on behalf petitioner that Sri M.P. Singh Gaur-Advocate has been appointed as State counsel and the petitioner will engage a new Advocate.

List on 4.1.2019.

Stay, if any, to continue.

Order Date :- 12.12.2018

Mukesh

Download the LatestLaws.com Mobile App