Rashid Master And 7 Ors. vs State Of U.P. And Another
2018 Latest Caselaw 4269 ALL

Citation : 2018 Latest Caselaw 4269 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Rashid Master And 7 Ors. vs State Of U.P. And Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43896 of 2013
 

 
Applicant :- Rashid Master And 7 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Jagdish Prasad Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counsel for the applicants has absented himself.

List tomorrow i.e. 13th December, 2018 in the additional cause list.

Order Date :- 12.12.2018

Mukesh

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