Jitendra Chauhan vs State Of U.P.
2018 Latest Caselaw 4261 ALL

Citation : 2018 Latest Caselaw 4261 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Jitendra Chauhan vs State Of U.P. on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 47218 of 2018
 

 
Applicant :- Jitendra Chauhan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pradeep Kumar,Ram Shish Ram
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Supplementary affidavit filed today is taken on record.

Copy be served to the State.

State to file its reply on or before 7.1.2019.

List on 7.1.2019. It shall not be treated as tied up or part heard to this Bench.

Order Date :- 12.12.2018

Mukesh

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