Vishwanath Sankhwar vs State Of U.P. Thru. Secr. Urban ...
2018 Latest Caselaw 4251 ALL

Citation : 2018 Latest Caselaw 4251 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Vishwanath Sankhwar vs State Of U.P. Thru. Secr. Urban ... on 11 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 7608 of 2010
 

 
Petitioner :- Vishwanath Sankhwar
 
Respondent :- State Of U.P. Thru. Secr. Urban Development & Others
 
Counsel for Petitioner :- Ms. Sufia Saba,Abdul Majeed,Sayed Saifullah
 
Counsel for Respondent :- C.S.C.,Sanjay Singh Jatav,Vivek Varma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

As prayed by learned counsel for the petitioner three weeks and no more time is granted to file rejoinder affidavit.

List after expiry of aforesaid period.

Order Date :- 11.12.2018

Pramod Tripathi

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