Om Prakash Mittal vs State Of U.P. And Others
2018 Latest Caselaw 4247 ALL

Citation : 2018 Latest Caselaw 4247 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Om Prakash Mittal vs State Of U.P. And Others on 11 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 64066 of 2011
 

 
Petitioner :- Om Prakash Mittal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Swapnil Kumar
 
Counsel for Respondent :- C.S.C.,Dr. Hari Nath Tripathi,Rahul Sahai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Sri Ajay Kumar Singh and Sri Ashish Kumar Singh, learned counsel, have filed memo of appearance on behalf of respondent no.5, which is taken on record.

It is stated by the learned counsel for the respondents that counter affidavit has been filed, which is not on record.

Office to place it on record.

List in the week commencing 15.1.2019 showing the name of Sri Ajay Kumar Singh and Sri Ashish Kumar Singh as counsel for the respondents.

Order Date :- 11.12.2018

Pramod Tripathi

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