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M/S Greenbay Infrastructure Pvt. ... vs Govt. Of India And 2 Others
2018 Latest Caselaw 4246 ALL

Citation : 2018 Latest Caselaw 4246 ALL
Judgement Date : 11 December, 2018

Allahabad High Court
M/S Greenbay Infrastructure Pvt. ... vs Govt. Of India And 2 Others on 11 December, 2018
Bench: Pradeep Kumar Baghel, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 61358 of 2017
 

 
Petitioner :- M/S Greenbay Infrastructure Pvt. Ltd.
 
Respondent :- Govt. Of India And 2 Others
 
Counsel for Petitioner :- Nipun Singh,Anurag Khanna
 
Counsel for Respondent :- C.S.C.,Aditya Bhushan Singhal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Sri Anurag Khanna, learned counsel for the petitioner states that rejoinder affidavit is under preparation.

List this case in the week commencing 15.1.2019. Interim order is extended till the next date of listing.

Order Date :- 11.12.2018

Pramod Tripathi

 

 

 
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