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Adhya Prasad Mishra vs State Of U.P. Through Secretary ...
2018 Latest Caselaw 4238 ALL

Citation : 2018 Latest Caselaw 4238 ALL
Judgement Date : 11 December, 2018

Allahabad High Court
Adhya Prasad Mishra vs State Of U.P. Through Secretary ... on 11 December, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 347 of 2003
 
Petitioner :- Adhya Prasad Mishra
 
Respondent :- State Of U.P. Through Secretary Deptt. Of Estate Govt. Of
 
Counsel for Petitioner :- D.K. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list his petition in the next cause list.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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