Citation : 2018 Latest Caselaw 4235 ALL
Judgement Date : 11 December, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 1353 of 2007 Petitioner :- Rakesh Singh & Anr. Respondent :- Pradeshik Coop. Dairy Federation Thru M.D. & 2 Ors. Counsel for Petitioner :- Chaudhary Shatrughan,Sanjay Kumar Srivastava Counsel for Respondent :- Sudeep Kumar,Anuj Kudesia Hon'ble Rajesh Singh Chauhan,J.
Sri Anuj Kudesia, learned counsel for the opposite parties states that he has received rejoinder affidavit today itself, therefore, he wants sometime to go through the rejoinder affidavit.
List this petition in the week commencing 07.01.2019 to enable Sri Anuj Kudesia to prepare the case.
It is made clear that the case shall not be adjourned on the next date and the parties shall come prepared with the case for final hearing.
Order Date :- 11.12.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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