Mueez Ahmad vs D I O S Lakhimpur Kheri Distt.L ...
2018 Latest Caselaw 4232 ALL

Citation : 2018 Latest Caselaw 4232 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Mueez Ahmad vs D I O S Lakhimpur Kheri Distt.L ... on 11 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 4972 of 2009
 
Petitioner :- Mueez Ahmad
 
Respondent :- D I O S Lakhimpur Kheri Distt.L Kheri
 
Counsel for Petitioner :- Murli Manohar Srivastava,N.N.Jaiswal,Saima Khan,Syed Ali Rehan
 
Counsel for Respondent :- C.S.C.,Dwijendra Mishra,Madhumita Bose,Mohd Shafiq,Ved Prakash
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Dwijendra Mishra, learned counsel for the opposite parties is reported to be unwell today, therefore, the case is adjourned.

List in the next week.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App