Uma Shankar vs State Of U.P.
2018 Latest Caselaw 4180 ALL

Citation : 2018 Latest Caselaw 4180 ALL
Judgement Date : 6 December, 2018

Allahabad High Court

Uma Shankar vs State Of U.P. on 6 December, 2018

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL APPEAL No. - 4870 of 2016
 

 
Appellant :- Uma Shankar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ravindra Prakash Srivasta
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

Heard Sri Ravindra Prakash Srivastava, learned counsel for the appellant and Sri Kaushlesh Tiwari, learned A.G.A. appearing for the State.

Judgment is reserved.

Order Date :- 6.12.2018

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