Citation : 2018 Latest Caselaw 4179 ALL
Judgement Date : 6 December, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 15 Case :- APPLICATION U/S 482 No. - 23857 of 2016 Applicant :- Chhotey @ Rajesh Singh Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Lal Mani Singh,Ajay Pratap Singh Counsel for Opposite Party :- G.A. Hon'ble Umesh Chandra Tripathi,J.
Counter affidavit filed by learned A.G.A. today in Court, which is taken on record.
Learned counsel for the applicant is allowed 10 days time to file rejoinder affidavit.
List on 21.01.2019.
The stay order dated 19.08.2016 shall remain effective till the next date of listing.
Order Date :- 6.12.2018
Ashok Gupta
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