Ram Janam Prasad P.N.O. No. ... vs State Of U.P. And 3 Others
2018 Latest Caselaw 4167 ALL

Citation : 2018 Latest Caselaw 4167 ALL
Judgement Date : 6 December, 2018

Allahabad High Court

Ram Janam Prasad P.N.O. No. ... vs State Of U.P. And 3 Others on 6 December, 2018

Bench: Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- WRIT - A No. - 22669 of 2015
 

 
Petitioner :- Ram Janam Prasad P.N.O. No. 890660012
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mrs. Sangeeta Chandra,J.

For orders, see my order of date passed on the leading Writ Petition No. 38594 of 2013.

Order Date :- 6.12.2018

sushma

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